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[Cites 0, Cited by 0] [Section 4(12)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(12)(a) in Bombay Primary Education Act, 1947

(a)Any member of a school board other than the chairman or vice-chairman may resign his office by giving a notice in writing to that effect to the chairman and such, resignation shall take effect from the date of its receipt by the chairman.