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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(1) in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Rules, 2011

(1)Each Registering Authority shall maintain the list of Micro Finance Institutions registered in the district in Form 5, which shall be available for inspection by general public during the office hours.