Sajjanraj Boran vs M.C.G.M on 12 February, 2019

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Bombay High Court

Sajjanraj Boran vs M.C.G.M on 12 February, 2019

Bench: Sandeep K. Shinde

 Shridhar Sutar                       1                 540-550 aost-4316-19+.doc



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION


                   APPEAL FROM ORDER STAMP NO.4316 OF 2019
                                     WITH
                    CIVIL APPLICATION STAMP NO. 4317 OF 2019


 Sajjanraj Borana                                     ... Appellant
       Versus
 M.C.G.M.                                             .... Respondent



                   APPEAL FROM ORDER STAMP NO.4319 OF 2019
                                     WITH
                    CIVIL APPLICATION STAMP NO. 4320 OF 2019


 Ashok Jain                                           ... Appellant
      Versus
 M.C.G.M.                                             .... Respondent


                  APPEAL FROM ORDER STAMP NO.4321 OF 2019
                                    WITH
                   CIVIL APPLICATION STAMP NO. 4322 OF 2019


 Gautam Jain                                          ... Appellant
      Versus
 M.C.G.M.                                             .... Respondent



                  APPEAL FROM ORDER STAMP NO.4325 OF 2019
                                    WITH
                   CIVIL APPLICATION STAMP NO. 4326 OF 2019

 Devendra Kumar Bapna                                 ... Appellant
      Versus
 M.C.G.M.                                             .... Respondent




                                                                            1 of 4




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  Shridhar Sutar                      2                540-550 aost-4316-19+.doc

                  APPEAL FROM ORDER STAMP NO.4330 OF 2019
                                    WITH
                   CIVIL APPLICATION STAMP NO. 4331 OF 2019

 Surekha P. Landge thr. POA
 Sameer P. Landge                                   ... Appellant
      Versus
 M.C.G.M.                                           .... Respondent


                  APPEAL FROM ORDER STAMP NO.4335 OF 2019
                                    WITH
                   CIVIL APPLICATION STAMP NO. 4337 OF 2019

 Vasudev L. Popat                                   ... Appellant
      Versus
 M.C.G.M.                                           .... Respondent


                  APPEAL FROM ORDER STAMP NO.4340 OF 2019
                                    WITH
                   CIVIL APPLICATION STAMP NO. 4341 OF 2019

 Chandresh Jain                                     ... Appellant
      Versus
 M.C.G.M.                                           .... Respondent


                  APPEAL FROM ORDER STAMP NO.4345 OF 2019
                                    WITH
                   CIVIL APPLICATION STAMP NO. 4347 OF 2019

 Ranjit Kumar Babulal Kothari                       ... Appellant
       Versus
 M.C.G.M.                                           .... Respondent


                  APPEAL FROM ORDER STAMP NO.4348 OF 2019
                                    WITH
                   CIVIL APPLICATION STAMP NO. 4351 OF 2019

 Navanath Shinde                                    ... Appellant
      Versus
 M.C.G.M.                                           .... Respondent




                                                                          2 of 4




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  Shridhar Sutar                         3                  540-550 aost-4316-19+.doc

                  APPEAL FROM ORDER STAMP NO.4355 OF 2019
                                    WITH
                   CIVIL APPLICATION STAMP NO. 4357 OF 2019

 Annie Jacob                                             ... Appellant
      Versus
 M.C.G.M.                                                .... Respondent


                  APPEAL FROM ORDER STAMP NO.4360 OF 2019
                                    WITH
                   CIVIL APPLICATION STAMP NO. 4362 OF 2019

 Moti Singh Dwarka Singh                                 ... Appellant
       Versus
 M.C.G.M.                                    .... Respondent
                                 .....
 Mr. Sanket S. Deshpande for the Applicants.
 Ms Madhuri M. More for Respondent - M.C.G.M.
                                 .....


                               CORAM        : SANDEEP K. SHINDE, J.

                               DATE         : 12 th FEBRUARY, 2019.

 P. C.:


 1.           Not on board. Taken on board.

2. Heard learned Counsel for the parties.

3. Order passed in Notices of Motion dated 15 th January, 2019 is the subject matter of these appeals.

4. That, vide order dated 15th January, 2019 the effect and implementation of the order passed in the Notices of Motion was stayed for a period of four weeks i.e. upto 12th February, 2019.

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5. These papers are produced for a limited relief i.e. for extension of the stay granted by the trial Court to its own order for a period of two weeks.

6. These appeals shall come up for admission on 21 st February, 2019. Until then the operation of the order dated 15 th January 2019 passed by the trial Court staying its own order is extended till 21 st February, 2019.

7. Parties to act upon an authenticated copy of this order.

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