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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Bombay Presidency - Subsection

Section 25(1)(iv) in The Bombay University Act, 1974

(iv)the Chairman, Maharashtra [State Board of Secondary and Higher Secondary Education] [These words were substituted for the words 'State Board of Higher Secondary Education' by Maharashtra 6 of 1977, section 22.];