Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Kerala - Subsection Section 32(ii) in The SreeNarayanaGuru Open University Act, 2021 (ii)to determine scheme and syllabus of various courses of study conducted by the University and to examine self study materials and to approve with or without necessary changes;
