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[Cites 0, Cited by 0] [Section 235(2)] [Section 235] [Entire Act]

State of Goa - Subsection

Section 235(2)(b) in The Goa Panchayat Raj Act, 1994

(b)if no such owner or occupier be found, then by giving or tendering the notice or document to some adult member or servant of the family or any such owner or occupier as aforesaid; or