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State of Punjab - Section

Section 67D in The Punjab Factory Rules, 1952

67D. [ Supply of Personal Protective Equipment. [Rules 67-D to 67-G inserted by Punjab Government Gazette L.S.P. III dated 19.3.1991.]

- The Inspector may, having regard to the nature of the hazards involved in work and process being carried out, order the occupier or the manager in writing to supply to the workers exposed to a Particular hazard any personal protective equipment as he may deem necessary.