Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(b) in The M.P. Zila Panchayat (Business) Rules, 1998

(b)Involves any grant of land or assignment of revenue or concession, grant of any lease or license or any privilege, in respect of such concession being within the jurisdiction of the Zila Panchayat; or