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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in The Rajasthan Financial Corporation General Regulations, 2002

(g)"Member" means a member of the executive Committee constituted under sub-section (1) of Section 18 or, as the case may be, any other Committee constituted under Section 21;