Punjab-Haryana High Court
Baljit Kaur And Others vs Balbir Singh on 13 September, 2013
105 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.M. Nos.9744-C of 2013 in/and
R.S.A. No. 3008 of 2004 (O&M)
Date of Decision: 13.09.2013
Baljit Kaur and others ....... Appellants
Versus
Balbir Singh ...... Respondent
CORAM: HON'BLE MR. JUSTICE VIJENDER SINGH MALIK
Present: Mr. Kuldeep V. Singh, Advocate for the appellants.
VIJENDER SINGH MALIK, J. (Oral)
Learned counsel for the appellants by filing an application under Section 151 CPC, wishes to withdraw the present appeal.
Application is allowed.
Appeal is dismissed as withdrawn.
September 13, 2013 ( Vijender Singh Malik )
sarita Judge
Rani Sarita
2013.09.16 10:21
I attest to the accuracy and
integrity of this document
Chandigarh