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Punjab-Haryana High Court

Baljit Kaur And Others vs Balbir Singh on 13 September, 2013

             105               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                            AT CHANDIGARH

                                                           C.M. Nos.9744-C of 2013 in/and
                                                           R.S.A. No. 3008 of 2004 (O&M)
                                                             Date of Decision: 13.09.2013

            Baljit Kaur and others                                        ....... Appellants

                                                  Versus

            Balbir Singh                                                  ...... Respondent


            CORAM:             HON'BLE MR. JUSTICE VIJENDER SINGH MALIK

            Present:           Mr. Kuldeep V. Singh, Advocate for the appellants.



            VIJENDER SINGH MALIK, J. (Oral)

Learned counsel for the appellants by filing an application under Section 151 CPC, wishes to withdraw the present appeal.

Application is allowed.

Appeal is dismissed as withdrawn.





            September 13, 2013                                 ( Vijender Singh Malik )
            sarita                                                      Judge




Rani Sarita
2013.09.16 10:21
I attest to the accuracy and
integrity of this document
Chandigarh