Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Bengal Presidency - Subsection

Section 5(1)(d) in The Bengal Alluvial Lands Act, 1920

(d)the names of any persons who have filed statements of claim under section 4A and whose names are not included in the list of claimants.]