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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1)(b) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

(b)the amount recoverable from the landowner under clause (e) of sub-section (1) of section 8 and the Schedule.