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[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(7)(b) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(b)The Commission shall be entitled to exercise powers to call for information, books, accounts, and other documents concerning the activities mentioned in clause (a) from any person tor the purposes of providing the same to (he Central Commission, Central Electricity Authority, the Central Government and the State Government.