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State of Rajasthan - Section

Section 172 in Rajasthan Registration Rules, 1955

172. Copies of memoranda forwarded to District Registrars to be translated into English.

- In forwarding to District Registrars of Districts not in the State of Rajasthan vernacular copies and memoranda so received as well as those relating to vernacular documents registered by themselves under section 66. District Registrars shall send with the copies and memoranda an English translation of their contents together with the receipt in Form No. II App. III.