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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Gujarat - Subsection

Section 114(1)(b) in The Gujarat Panchayats Act, 1993

(b)a village panchayat shall have such other servants as may be determined under section 227, Such servant shall be appointed by such authority and their conditions of service shall be such as may be prescribed;