Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Entire Act]

Union of India - Section

Section 22 in University of Hyderabad Act, 1974

22. Other authorities of the University.-

The constitution, powers and functions of the boards of Schools arid of such other authorities as may be declared by the Statutes to be authorities of the University, shall be prescribed by the Statutes.