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State of Maharashtra - Section

Section 27 in Maharashtra Secondary and Higher Secondary Education Boards Act, 1965

27. State Board to pay costs from the Fund on account of salary, pension, etc., of Chairmen, Secretaries, Joint Secretaries and Assistant Secretaries.

The State Board shall pay every year out of its Fund to the State Government such amount as that Government may determine on account of the salary, pension, leave and other allowances of the Chairman, Secretaries, Joint Secretaries and Assistant Secretaries of the Boards.