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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Haryana - Subsection

Section 59(ii) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(ii)For the purpose of cleaning, access shall be provided to all [water seal latrines] [Substituted for the words 'service latrine' vide Notification, dated 7.4.1995.] and service urinals from a public road and such accesses shall in no case be less than 75 cm. wide through a building.