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Punjab-Haryana High Court

State Of Haryana And Another vs Rakesh Kumar And Another on 18 July, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

                               IN THE PUNJAB AND HARYANA HIGH COURT
                                             AT CHANDIGARH

                                                         RFA No.1510 of 2013(O&M)
                                                         Date of Decision: 18.07.2013


           State of Haryana and another
                                                                         ....Appellants

                                               Versus

           Rakesh Kumar and another
                                                                         .... Respondents


           CORAM: Hon'ble Mr. Justice Rajesh Bindal


           Present: Mr. D.D. Gupta, Additional Advocate General Haryana.


           RAJESH BINDAL,J.

For orders, see detailed reasons recorded in a separate order passed today in RFA No.1493 of 2013, titled as State of Haryana and another versus Jaggan and others.

(RAJESH BINDAL) JUDGE 18.07.2013 Pooja S. Pooja Saini 2013.07.24 11:57 I attest to the accuracy and integrity of this document