Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 44] [Entire Act] Union of India - Section Section 7 in The Water (Prevention And Control Of Pollution) Act, 1974 7. Vacation of seats by members.— If a member of a Board becomes subject to any of the disqualifications specified in section 6, his seat shall become vacant.
