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[Cites 0, Cited by 0] [Section 26L(2)] [Section 26L] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26L(2)(ix) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(ix)to make [subventions and loans] [Substituted by section 14 (b) of U.P. Act No. 6 of 1977.] to Market Committees for the purposes of this Act on such terms and conditions as the Board may determine ;