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State of Mizoram - Section

Section 1 in The Mizoram Civil Courts Act, 2005

1. Short title, extent and commencement.

(1)This Act may be called the Mizoram Civil Courts Act, 2005.
(2)It extends to the whole of the State Mizoram, excluding the Autonomous District Council Areas.
(3)It shall come into force on such date as the Governor may, by notification in the Official Gazette appoint.