Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] Bengal Presidency - Subsection Section 40(1) in The Calcutta Suburban Police Act, 1866 (1)Whoever shall drive, ride or lead any elephant or camel without a pass from the Commissioner of Police;Driving vehicle without sufficient light
