Himachal Pradesh High Court
Neha Grower vs . Pnb And Ors. on 15 July, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Neha Grower Vs. PNB and ors.
.
CMP(M) No. 738 of 2022 15.07.2022 Present: Mr. Anish Banshtu, Advocate, for the applicant
-appellant.
Mr. Sumit Sood, Advocate, for non- applicant- respondent No.1.
Mr. Janesh Gupta, Advocate, for non-applicant- proforma respondent No.4.
Respondents No. 2 and 3 not served for want of correct address.
Learned counsel for the applicant-appellant seeks time to take appropriate steps for the service of respondents No. 2 and 3. Be positively taken within two weeks. On steps being so taken, let notice be issued to respondents No. 2 and 3, returnable on 23.09.2022.
( Satyen Vaidya ) Judge 15th July, 2022 (sushma) ::: Downloaded on - 18/07/2022 20:02:46 :::CIS