Section 10(2) in The Madhya Bharat Abolition of Jagirs Act, Samvat 2008
(2)Interest at the rate and in the manner specified in sub-section (2) of Section 8 shall be payable to the Zamindar on the amount referred to in sub-section (1) out of the amount of interest payable to the Jagirdar under the said sub-section.
