Punjab-Haryana High Court
Malwa Insan Followers Dera Sacha Sauda ... vs State Of Haryana & Ors on 24 January, 2018
Author: Daya Chaudhary
Bench: Daya Chaudhary
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CWP No.1436 of 2018
Date of decision : 24.01.2018
Malwa Insan Followers Dera Sacha Sauda Association
......Petitioner
Versus
State of Haryana and others
...Respondents
CORAM : HON'BLE MRS. JUSTICE DAYA CHAUDHARY
Present : Dr. Rau P. S. Girwar, Advocate for the petitioner.
***
DAYA CHAUDHARY, J. (Oral)
After arguing the case at length, learned counsel for the petitioner wants to withdraw this petition with liberty to approach the concerned jail authorities.
Dismissed as withdrawn with aforesaid liberty.
24.01.2018 ( DAYA CHAUDHARY ) sunil yadav JUDGE
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