Manipur High Court
State Of Manipur & Ors vs Irungbam Premita Devi on 22 April, 2024
LAIRENMAYUM
INDRAJEET
SINGH Item No. 42
Digitally signed by IN THE HIGH COURT OF MANIPUR
LAIRENMAYUM INDRAJEET
SINGH AT IMPHAL
Date: 2024.04.26 00:00:15
+05'30'
MC (W.A.) No. 16 of 2024
State of Manipur & ors.
Applicant
Vs.
Irungbam Premita Devi
Respondent
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 08.05.2024.
JUDGE CHIEF JUSTICE
Indrajeet