Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(xx) in Jammu and Kashmir Biological Diversity Rules, 2015

(xx)Shall have power to acquire, hold and dispose property, both movable and immovable and enter into contract for the same ;