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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(3)(a) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

(a)issue directions with respect to the custody or disposal of the documents and records of the cooperative; and