Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] State of Tamilnadu - Subsection Section 14A(4) in Tamil Nadu Public Libraries Act, 1948 (4)The General Fund shall be operated by the Director in such manner as may be Prescribed.'
