Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Madhya Pradesh - Subsection Section 45(a) in The M.P. Factories Rules, 1962 (a)the drinking water supplied to the workers shall, from the 1st March to the 30th June in every year, be cooled by ice or other effective methods to the satisfaction of Inspector of Factories :
