Section 38(4) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005
(4)The accounts, when audited, shall be printed and copies thereof together with audit report, shall be submitted by the Vice-Chancellor to the Board, which shall forward them to the State Government with such comments, as it may deem fit. The State Government shall cause a copy of the audited accounts together with its comments thereon, to be laid before the State Legislature.
