Supreme Court - Daily Orders
Valsamma Chacko vs M.A. Titto on 2 January, 2025
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
ITEM NO.49 COURT NO.14 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 27621/2019
[Arising out of impugned final judgment and order dated 02-07-2019
in MACA No. 2591/2008 passed by the High Court of Kerala at
Ernakulam]
VALSAMMA CHACKO & ANR. Petitioner(s)
VERSUS
M.A. TITTO & ORS. Respondent(s)
Date : 02-01-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Ms. Anne Mathew, Adv.
Mr. Mehul Jain, Adv.
Mr. Jayant Kumar, Adv.
Mr. Himinder Lal, AOR
For Respondent(s) Mr. Anand Vardhan Sharma, Adv.
Mr. Kailash Prashad Pandey, AOR
Mr. Parmanand Gaur, AOR
Ms. Megha Gaur, Adv.
Mr. Vibhav Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the petitioners, list the matter on 24.01.2025.
Signature Not Verified Digitally signed by RAJNI MUKHI Date: 2025.01.0216:24:26 IST (RAJNI MUKHI) (RENU BALA GAMBHIR) Reason: COURT MASTER (SH) ASSISTANT REGISTRAR