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Supreme Court - Daily Orders

Valsamma Chacko vs M.A. Titto on 2 January, 2025

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

     ITEM NO.49                              COURT NO.14                 SECTION XI-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No. 27621/2019
     [Arising out of impugned final judgment and order dated 02-07-2019
     in MACA No. 2591/2008 passed by the High Court of Kerala at
     Ernakulam]

     VALSAMMA CHACKO & ANR.                                              Petitioner(s)

                                                    VERSUS

     M.A. TITTO & ORS.                                                   Respondent(s)


     Date : 02-01-2025 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA
                             HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH


     For Petitioner(s)                 Ms. Anne Mathew, Adv.
                                       Mr. Mehul Jain, Adv.
                                       Mr. Jayant Kumar, Adv.
                                       Mr. Himinder Lal, AOR

     For Respondent(s)                 Mr. Anand Vardhan Sharma, Adv.
                                       Mr. Kailash Prashad Pandey, AOR

                                       Mr. Parmanand Gaur, AOR
                                       Ms. Megha Gaur, Adv.
                                       Mr. Vibhav Mishra, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

At the request of learned counsel for the petitioners, list the matter on 24.01.2025.

Signature Not Verified Digitally signed by RAJNI MUKHI Date: 2025.01.02

16:24:26 IST (RAJNI MUKHI) (RENU BALA GAMBHIR) Reason: COURT MASTER (SH) ASSISTANT REGISTRAR