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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(22) in The West Bengal Panchayat Act, 1973

(22)"Sabhadhipati" means a Sabhadhipati of a Zilla Parishad, [elected under section 143, and includes the Sabhadhipati of the Mahakuma Parishad;] [Words and figures substituted for the words and figures 'elected under section 143;' by W.B. Act 20 of 1988.]