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[Cites 0, Cited by 0] [Section 347] [Entire Act]

Union of India - Subsection

Section 347(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Supply and Secretariat Branch
(i)Sub-Lieutenant to Lieutenant. - An officer must have 3 years seniority as Sub-Lieutenant.
(ii)Lieutenant to Lieutenant-Commander. - An officer must have 8 years seniority as Lieutenant.