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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(6) in Maharashtra Highways Act, 1955

(6)The Highway Authority shall maintain a register with sufficient particulars of all permissions given or refused by it under this section and the register shall be available for inspection free of charge by all persons interested and such persons shall be entitled to take extracts therefrom.Explanation.- For the purpose of this section, the "appointed day" shall, with reference to any highway boundary, building line or control line, mean-