Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court

M/S Tea Promoters (India) Private Ltd vs Assistant Commissioner Of Income Tax on 21 May, 2010

Author: Soumitra Pal

Bench: Soumitra Pal

                             WP No. 703 of 2010

                     IN THE HIGH COURT AT CALCUTTA

                       Constitutional Writ Jurisdiction

                               ORIGINAL SIDE


  M/S TEA PROMOTERS (INDIA) PRIVATE LTD.                   Petitioner

       Versus

  ASSISTANT COMMISSIONER OF INCOME TAX,                    Respondents

CIRCLE-4, KOLKATA & ORS.

For Petitioner : Dr. Debi Prasad Pal, Senior Advocate. For Respondents : Mr. P. K. Bhowmick, Advocate.

Mr. R. Bharadwaj, Advocate. BEFORE:

The Hon'ble JUSTICE SOUMITRA PAL Date : 21st May, 2010.
The Court : Let affidavit of service filed in Court today be kept on record.
Heard Dr. Pal, learned Senior Counsel appearing for the petitioner, and Mr. Bhowmick, learned Counsel appearing for the respondents.
Let the matter appear in the list on 7th June, 2010 as "Court Application".
(SOUMITRA PAL, J.) rnc.