Calcutta High Court
M/S Tea Promoters (India) Private Ltd vs Assistant Commissioner Of Income Tax on 21 May, 2010
Author: Soumitra Pal
Bench: Soumitra Pal
WP No. 703 of 2010
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S TEA PROMOTERS (INDIA) PRIVATE LTD. Petitioner
Versus
ASSISTANT COMMISSIONER OF INCOME TAX, Respondents
CIRCLE-4, KOLKATA & ORS.
For Petitioner : Dr. Debi Prasad Pal, Senior Advocate. For Respondents : Mr. P. K. Bhowmick, Advocate.
Mr. R. Bharadwaj, Advocate. BEFORE:
The Hon'ble JUSTICE SOUMITRA PAL Date : 21st May, 2010.
The Court : Let affidavit of service filed in Court today be kept on record.
Heard Dr. Pal, learned Senior Counsel appearing for the petitioner, and Mr. Bhowmick, learned Counsel appearing for the respondents.
Let the matter appear in the list on 7th June, 2010 as "Court Application".
(SOUMITRA PAL, J.) rnc.