Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 259(5)] [Section 259] [Entire Act] State of Bihar - Subsection Section 259(5)(a) in The Bihar Motor Vehicles Rules, 1992 (a)To work as Licensing Authority under Chapters-II and III of the Rules to work Chapter-IV of the Rule.