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State of Madhya Pradesh - Section

Section 188 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

188.

Subscription to the Fund shall be eight per cent on the salary of the post which subscription shall be deducted monthly from the salary of the depositor and the amount so deducted shall be deposited into the fund to the credit of the depositor, A Board servant on leave on foil pay shall continue to pay subscription to the fund and may continue to do so at his option if on leave on less than foil pay.