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State of Rajasthan - Section

Section 9 in Rajasthan Regulation of Boating Rules 1957

9. Details of Safety equipment provided by owner.

Place:DateSignature of thumb impression of the ownerForm '2'Certificate of Fitness[See Rule 4]No............Boat No.......... is certified under section 3 of the Rajasthan Regulation of Boating Act, 1956 (26 of 1956) as fit for plying with respect to its condition of body construction including accessories and its machinery (if so operated), this certificate will expire on .........Details of the Boat is as under: