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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Bureau Of Indian Standards Act, 2016

(1)The Governing Council may, with the prior approval of the Central Government, by notification in the Official Gazette, constitute an Executive Committee which shall consist of the following members, namely:--
(a)Director General of the Bureau, who shall be its ex officio Chairman; and
(b)such number of members, as may be prescribed.