Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(l) in The U.P. Scheduled Commodities Distribution Order, 1990 (l)"Regional Food Controller" includes an officer authorised in writing by the Regional Food Controller to perform all or any of his functions under this Order;
