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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(2)(b) in Panjab District Boards Act, 1883

(b)purchase for him from the Government or otherwise an annuity on his retirement : Provided that no pension, gratuity, leave-allowance or annuity shall exceed the sum to which, under the 1[Civil Service Regulations] for the time being in force, the servant would be entitled if the service had been service under the Government.