Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2B) in Abkari Act, 1 of 1077

(2B)Bonded Warehouse:- "Bonded Warehouse" means a warehouse where liquor is stored in bond.]