Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(3) in Maharashtra Fisheries Act, 1960 (3)It shall come into force on such [date] [1st day of December 1961 (vide G. N., A. & F. D. No. FST. 1457/32979-G, dated 28th October, 1961).] as the State Government may, by notification in the Official Gazette, appoint.
