Himachal Pradesh High Court
Abhishek Sharma vs . State Of H.P. on 24 November, 2023
Abhishek Sharma vs. State of H.P. .
Cr. MMO No.1194 of 2023 24.11.2023 Present: Mr. Nitin Thakur & Mr. Udit Shaurya Kaushik, Advocates, for the petitioner.
Mr. Jitender Sharma, Additional Advocate General, for the respondent.
of
Mr. Jitender Sharma, learned Additional
Advocate General,
rt accepts notice on behalf of the
respondent. Time prayed for filing of reply, which is allowed, as not opposed. Reply be filed on or before 29.11.2023.
(Rakesh Kainthla) Judge November 24th , 2023 (saurav pathania) ::: Downloaded on - 25/11/2023 20:33:19 :::CIS