Supreme Court - Daily Orders
Commissioner Of Excise And Service Tax vs M/S. Nitin Spinners Ltd. Director on 27 July, 2018
Bench: Ranjan Gogoi, R. Banumathi, Navin Sinha
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(s). OF 2018
(Diary No.21336/2018)
COMMISSIONER OF EXCISE AND SERVICE TAX,
UDAIPUR Appellant (s)
VERSUS
M/S. NITIN SPINNERS LTD. Respondent(s)
O R D E R
1. Delay condoned.
2. Heard the learned counsel for the appellant and perused the relevant material.
3. Similar Civil Appeal No.16914/2017 titled as C.C.E. Jaipur II Vs. M/S Nitin Spinners Ltd. has been dismissed by this Court’s Order dated 13-10-2017. Consequently these appeals are also dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(R. BANUMATHI) Signature Not Verified Digitally signed by POOJA ARORA Date: 2018.07.28 ....................,J.
12:58:14 IST
Reason: (NAVIN SINHA)
NEW DELHI
JULY 27, 2018
ITEM NO.9 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No.21336/2018 COMMISSIONER OF EXCISE AND SERVICE TAX Appellant (s) VERSUS M/S. NITIN SPINNERS LTD. DIRECTOR Respondent(s) ( IA No.85483/2018-CONDONATION OF DELAY IN FILING ) Date : 27-07-2018 These appeals were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MRS. JUSTICE R. BANUMATHI HON'BLE MR. JUSTICE NAVIN SINHA For Petitioner(s)/ Mr. Tushar Mehta, ASG (N.P.) Appellant Mr. K. Radhakrishnan, Sr. Adv.
Ms. Nisha Bagchi, Adv.
Ms. Swati Ghildiyal, Adv. Mr. B. Krishna Prasad, AOR For Respondent(s) Mr. Alok Yadav, Adv.
Mr. Ayush Sharma, AOR UPON hearing the counsel the Court made the following O R D E R Delay condoned.
Heard the learned counsel for the appellant and perused the relevant material.
The Civil Appeals are dismissed in terms of the signed order.
(POOJA ARORA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed Order is placed on the file)