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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1)(d) in Tamil Nadu Groundwater (Development and Management) Act, 2003

(d)to require in writing any person sinking a well to preserve in the prescribed manner, specimens of soil, groundwater or any material excavated therefrom for a period not exceeding one month from the date of completion or abandonment of the work;