Supreme Court - Daily Orders
Nitesh Kumar Srivastava vs Pushpam Sinha on 3 January, 2022
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.50 Court 14 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2461/2021
NITESH KUMAR SRIVASTAVA Petitioner(s)
VERSUS
PUSHPAM SINHA Respondent(s)
(FOR ADMISSION and IA No.166059/2021-EX-PARTE STAY and IA
No.166060/2021-EXEMPTION FROM FILING O.T.)
Date : 03-01-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. B.K. Goutam, Adv.
Mr. Karunakar Mahalik, AOR
Mr. Gouranga Biswal, Adv.
Mr. Manoranjan Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After arguing the Petition for Divorce, learned counsel for the petitioner seeks permission to withdraw the Transfer Petition.
Accordingly, the Transfer Petition is dismissed as withdrawn.
(JATINDER KAUR) (V.M. BHATNAGAR)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER
Signature Not Verified
Digitally signed by
Jatinder Kaur
Date: 2022.01.04
12:26:24 IST
Reason: