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Himachal Pradesh High Court

Kiran Kochhar & Ors. vs . Mohit Gupta & Anr. on 11 April, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Kiran Kochhar & ors. vs. Mohit Gupta & anr.

RFA No.153/2020 with CO No.3/2021 11.4.2023 Present: Mr. R.K. Bawa, Sr. Advocate with Mr. Ajay Kumar .

Sharma, Advocate, for the appellants.

Mr. Neeraj Gupta, Sr. Advocate with Mr. Pranjal Munjal, Advocate, for the respondents.

Heard in part. List for continuation on 12th April, 2023.

( Vivek Singh Thakur ) Judge 11th April, 2023 (CS) ::: Downloaded on - 11/04/2023 20:54:12 :::CIS